ABOUT DISTRICT COURT
South West Garo Hills was established as a district of Meghalaya on 7th August 2012. In its initial years, judicial functions within the district were carried out by the Executive.
A significant milestone in the district’s judicial history was achieved on 24th February 2017, when the Court of the District and Sessions Judge was formally established. The inauguration ceremony was graced by esteemed dignitaries, including the Hon’ble Chief Minister of Meghalaya, Dr. Mukul Sangma, and the Hon’ble Chief Justice of the High Court of Meghalaya, Justice Dinesh Maheshwari, along with other respected members of the judiciary and government.
On the same day, the foundation stone for the District and Sessions Court building was laid. A Lok Adalat was also conducted, symbolically marking the separation of the judiciary from the executive in the district—an important step toward strengthening judicial independence and accessibility.
Following its establishment, the office of the District and Sessions Judge initially functioned from the New Court Building. Subsequently, on 10th December 2022, the court operations were shifted to a newly constructed independent building, providing improved infrastructure and facilities for the administration of justice.
Today, the District & Sessions Court of South West Garo Hills stands as a cornerstone[...]
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- Typing Test Result for the post of stenographer III
- Typing Test Result for the post of Stenographer II
- Transfer of JOs Notification-26-02-2021
- Order dated 21.08.2020 w.r.t Physical functioning of all Subordinate Courts in the State of Meghalaya
- Notice with call letter for Steno – II
- Notice with call letter for Steno – III
- Notice- Motor Accident Claims Tribunal
- Circular:Working in the District & Sessions Court shall remain suspended till 24th May,2021
- Supreme Court Judgment dated 04.11.2020, in Criminal Appeal No.730 of 2020 Arising out of SLP (Crl.) No.9503 of 2018 titled ‘Rajnesh Vs. Neha and Anr.’
- e-Committee Newsletter July 2020
- In pursuance to the High Court of Meghalaya Order No.HCM.II/03/2013/Estt/2007 Dated, Shillong 21st August ,2020 Roster for Judges in the court of South West Garo Hills, Ampati
- Circular dated 17.08.2020
- Circular dated 30.06.2020 and Guidelines for Physical and Virtual functioning of the Subordinate Courts
- Guidelines for Physical and Virtual functioning of the Subordinate Courts
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LATEST ANNOUNCEMENTS
- Typing Test Result for the post of stenographer III
- Typing Test Result for the post of Stenographer II
- Notice- Motor Accident Claims Tribunal
- Circular:Working in the District & Sessions Court shall remain suspended till 24th May,2021
- Supreme Court Judgment dated 04.11.2020, in Criminal Appeal No.730 of 2020 Arising out of SLP (Crl.) No.9503 of 2018 titled ‘Rajnesh Vs. Neha and Anr.’